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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(2) in Rajasthan Muslim Wakf Regulations, 1964

(2)The Secretary shall be responsible for the correct and up-to-date maintenance of the service book. He shall record an annual certificate of verification in the service books of the employees as early as possible after the end of every year.