Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 438] [Entire Act] State of Uttar Pradesh - Subsection Section 438(7) in Uttar Pradesh Municipal Corporation Act, 1959 (7)The Municipal Commissioner may at any time by day or night enter or inspect any premises for the use of which a licence has been granted under this section.
