Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of Goa - Subsection

Section 130(1)(c) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(c)the failure to serve a notice on any person, where no substantial injustice has resulted from such failure; or