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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(4)(i) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(i)mutual funds or unit trusts which are open for subscription to retail investors and which do not have specific investor type requirements like accredited investors;