Madhya Pradesh High Court
Ayasha Guru Panchali Kinnar vs The State Of Madhya Pradesh on 30 November, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 CRA-5963-2021
The High Court Of Madhya Pradesh
CRA No. 5963 of 2021
(AYASHA GURU PANCHALI KINNAR AND OTHERS Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 30-11-2021
Shri S.Sharma, learned counsel for the appellant.
Shri S.K. Kashyap, learned GA for the respondent/State.
The record of the learned trial Court has been received and is there in the connected matter.
Under the circumstances, the appeal is admitted for final hearing.
List in the due course.
(ATUL SREEDHARAN) (SUNITA YADAV)
JUDGE JUDGE
PG
Signature Not Verified
SAN
Digitally signed by PARMESHWAR GOPE
Date: 2021.12.01 13:18:02 IST