Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in The Punjab School Education Board Employees (Conduct) Regulations, 1978 29. [ Interpretation. [See Boards item no 23 dated 6.8.1987.] - If any question arises as to the interpretation of these regulations the decision of the board shall be final.]
