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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Mizoram - Subsection

Section 32(1)(a) in Mizoram Drug (Controlled Substances) Act, 2016

(a)without reasonable ground of suspicion enters or searches, or causes to be entered or searched, any building, conveyance or place;