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Supreme Court - Daily Orders

Commissioner Of Central Excise And ... vs M/S Som Pan Products Pvt. Ltd on 3 July, 2019

Bench: D.Y. Chandrachud, Indira Banerjee

     ITEM NO.8                               COURT NO.10                SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 14581/2019

     (Arising out of impugned final judgment and order dated 25-09-2018
     in APP No. 70344/2016 25-09-2018 in APP No. 70345/2016 25-09-2018
     in APP No. 70346/2016 25-09-2018 in APP No. 70347/2016 25-09-2018
     in APP No. 70368/2017 passed by the Customs, Excise And Service Tax
     Appellate Tribunal)

     COMMISSIONER OF CENTRAL EXCISE AND SERVICE
     TAX MEERUT II                                                       Petitioner(s)

                                                     VERSUS

     M/S SOM PAN PRODUCTS PVT. LTD                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.84500/2019-CONDONATION OF DELAY
     IN FILING and IA No.84501/2019-STAY APPLICATION )

     Date : 03-07-2019 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)
                                       Mr.   Sanjay Jain, ASG
                                       Ms.   Nisha Bagchi, Adv.
                                       Mr.   S. Venkatesh, Adv.
                                       Mr.   Suhael Buttan, Adv.
                                       Mr.   B. Krishna Prasad, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the application for condonation of delay as well as on the Civil Appeal.

Tag with Civil Appeal No. 5146/2015.

Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.07.04

(MANISH SETHI) 17:27:33 IST Reason: (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER