Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(vii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(vii)the date on which, and the place and hour at which the Returning Officer will commence the counting of the votes;