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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(iii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(iii)All members of Lok Sabha representing Parliamentary' constituencies which wholly or partly from part of district;