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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(o) in University of Patanjali Act, 2006

(o)[ "Regional Centre" means a centre within the State established or maintained by the University for the purpose of co-ordinating, supervising the work of Study Centres located in the State and for performing such other functions as may be conferred on such centre by the Board of Management] [Substituted by section 3 of Uttarakhand Act No. 04 of 2010.];