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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(8) in Jharkhand Panchayat Raj Act, 2001

(8)Subject to such general control as the Panchayat Samiti may adopt from time to time, all orders and cheques for payment from the Fund of the Panchayat Samiti shall bear the signature of the Executive Officer .