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[Cites 0, Cited by 0] [Section 55B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55B(11) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(11)The Treasury/Sub-Treasury Officer shall intimate to the Compensation Officer in Zamindari Abolition Form 33-B all payments of interim interest made in this account.