Delhi High Court - Orders
The Polo/Lauren Company L.P vs M/S Embassy Apparel And Ors on 7 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 782/2022
THE POLO/LAUREN COMPANY L.P ..... Petitioner
Through: Appearance not given.
versus
M/S EMBASSY APPAREL AND ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.03.2023 I.A. No. 4641/2023 (for placing documents on record)
1. Petitioner seeks to produce additional documents on record.
2. Issue notice to Respondents, by all permissible modes including through counsel for Petitioner, upon filing of process fee, returnable on the next date of hearing..
3. List before the Joint Registrar for completion of pleadings in the present application on 12th April, 2023.
4. List before the Court on 17th May, 2023.
SANJEEV NARULA, J MARCH 7, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:13.03.2023 19:17:46