Punjab-Haryana High Court
Dpsg Parents Association Palam Vihar vs Anshul Pathak And Others on 15 November, 2019
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 2475 of 2018
Date of decision: 15.11.2019
DPSG Parents Association
.. Petitioner
v.
Anshul Pathak and others
.. Respondents
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. V. K. Bansal, Advocate for
Mr. Ashok Tyagi, Advocate for the petitioner.
Mr. A. S. Talwar, Advocate for respondent No. 1.
...
AVNEESH JHINGAN, J. (Oral)
Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to file a fresh one by impleading appropriate parties and better particulars.
Dismissed as withdrawn with liberty as prayed for.
(AVNEESH JHINGAN) JUDGE 15.11.2019 mk Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 10-12-2019 01:52:53 :::