Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(2) in The Orissa Water Supply and Sewerage Board Act, 1991

(2)When any person is entitled to enter into or upon any premises in exercise of the powers under Sub-section (1), he may also enter in similar manner into or upon any adjoining premises for any work authorities by or under this Act or for obtaining access to such work or for any other purpose connected with the execution of the same.