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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3)(d) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(d)Hospital Development Fund (HDF) and Local Fund Workers. - These rules shall mutatis mutandis apply to these workers subject to fulfillment of the prescribed eligibility criteria. However, they shall continue to be paid from Hospital Development Funds (HDF)/Local Funds as the case may be, and the enhancement of their remuneration shall be subject to the availability of resources in the respective funds.