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[Cites 0, Cited by 0] [Section 6(16)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(16)(b) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(b)To fill up Category - (A) Seats (80%) in Un-Aided Minority and Non-Minority Institutions who opted for ICET and-AC.