Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 441(1)] [Section 441] [Entire Act]

State of Jharkhand - Subsection

Section 441(1)(b) in Jharkhand Municipal Act, 2011

(b)the regulation or restriction of buildings, and