Gauhati High Court
Oriental Insurance Company Ltd vs Ganga Gurung And 6 Ors on 29 August, 2025
Page No.# 1/5
GAHC010189512022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./718/2022
ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE A/25/27 ASAF ALI
ROAD, NEW DELHI 110002 AND REGIONAL OFFICE AT GUWAHATI,
REPRESENTED BY THE REGIONAL MANAGER.
VERSUS
GANGA GURUNG AND 6 ORS.
W/O LATE ABSI DEBI RAM GURUNG,
PERMANENT RESIDENT OF NEPAL, LUMBINI VILLAGE, BHALOHI, WARD
NO. 9 PO KHASYALI PS BUTWAL, DIST RUPANDEHI, ZONE LUMBINI, WEST
NEPAL.
C/O S.I DIL BAHADUR GURUNG (RETD.)
TURA POLICE STATION COMPLEX, TURA, PO AND PS TURA, DIST WEST
GARO HILLS, MEGHALAYA.
2:SRI NIL BAHADUR GURUNG
S/O LATE ABSI DEBI RAM GURUNG
PERMANENT RESIDENT OF NEPAL
LUMBINI VILLAGE
BHALOHI
WARD NO. 9 PO KHASYALI PS BUTWAL
DIST RUPANDEHI
ZONE LUMBINI
WEST NEPAL.
C/O S.I DIL BAHADUR GURUNG (RETD.)
TURA POLICE STATION COMPLEX
TURA
PO AND PS TURA
DIST WEST GARO HILLS
MEGHALAYA.
Page No.# 2/5
3:SMTI LOK KUMARI GURUNG @ RUPA GURUNG
D/O LATE ABSI DEBI RAM GURUNG
PERMANENT RESIDENT OF NEPAL
LUMBINI VILLAGE
BHALOHI
WARD NO. 9 PO KHASYALI PS BUTWAL
DIST RUPANDEHI
ZONE LUMBINI
WEST NEPAL.
C/O S.I DIL BAHADUR GURUNG (RETD.)
TURA POLICE STATION COMPLEX
TURA
PO AND PS TURA
DIST WEST GARO HILLS
MEGHALAYA.
4:SRI RAJU TERON
S/O HARSING TERON
RESIDENT OF VILLAGE RONGNIHANG
PS DIPHU
DIST KARBI ANGLONG
ASSAM
5:SRI SON ENGTI
S/O LATE BOFONG ENGTI
RESIDENT OF VILLAGE RONGNIHANG
PS DIPHU
DIST KARBI ANGLONG
ASSAM
6:THE STATE OF ASSAM
BEING REPRESENTED BY THE COMMISSIONER CUM SECRETARY TO THE
GOVT. OF ASSAM
HOME AFFAIRS DEPARTMENT
DISPUR GUWAHATI 6
7:THE DEPUTY COMMISSIONER
KARBI ANGLONG DISTRICT
ASSA
Advocate for the Petitioner : MR SISHIR DUTTA, MS. S. MOCHAHARI,MR S DUTTA,MR. S
DUTTA
Page No.# 3/5
Advocate for the Respondent : GA, ASSAM,
Linked Case : I.A.(Civil)/2927/2022
ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE A/25/27 ASAF ALI
ROAD
NEW DELHI 110002 AND REGIONAL OFFICE AT GUWAHATI
REPRESENTED BY THE REGIONAL MANAGER.
VERSUS
GANGA GURUNG AND 6 ORS.
W/O LATE ABSI DEBI RAM GURUNG
PERMANENT RESIDENT OF NEPAL
LUMBINI VILLAGE
BHALOHI
WARD NO. 9 PO KHASYALI PS BUTWAL
DIST RUPANDEHI
ZONE LUMBINI
WEST NEPAL. C/O S.I DIL BAHADUR GURUNG (RETD.) TURA POLICE
STATION COMPLEX
TURA
PO AND PS TURA
DIST WEST GARO HILLS
MEGHALAYA.
2:SRI NIL BAHADUR GURUNG
S/O LATE ABSI DEBI RAM GURUNG
PERMANENT RESIDENT OF NEPAL
LUMBINI VILLAGE
BHALOHI
WARD NO. 9 PO KHASYALI PS BUTWAL
DIST RUPANDEHI
ZONE LUMBINI
WEST NEPAL.
C/O S.I DIL BAHADUR GURUNG (RETD.)
TURA POLICE STATION COMPLEX
TURA
PO AND PS TURA
DIST WEST GARO HILLS
MEGHALAYA.
3:SMTI LOK KUMARI GURUNG @ RUPA GURUNG
Page No.# 4/5
D/O LATE ABSI DEBI RAM GURUNG
PERMANENT RESIDENT OF NEPAL
LUMBINI VILLAGE
BHALOHI
WARD NO. 9 PO KHASYALI PS BUTWAL
DIST RUPANDEHI
ZONE LUMBINI
WEST NEPAL.
C/O S.I DIL BAHADUR GURUNG (RETD.)
TURA POLICE STATION COMPLEX
TURA
PO AND PS TURA
DIST WEST GARO HILLS
MEGHALAYA.
4:SRI RAJU TERON
S/O HARSING TERON
RESIDENT OF VILLAGE RONGNIHANG
PS DIPHU
DIST KARBI ANGLONG
ASSAM
5:SRI SON ENGTI
S/O LATE BOFONG ENGTI
RESIDENT OF VILLAGE RONGNIHANG
PS DIPHU
DIST KARBI ANGLONG
ASSAM
6:THE STATE OF ASSAM
BEING REPRESENTED BY THE COMMISSIONER CUM SECRETARY TO THE
GOVT. OF ASSAM
HOME AFFAIRS DEPARTMENT
DISPUR GUWAHATI 6
7:THE DEPUTY COMMISSIONER
KARBI ANGLONG DISTRICT
ASSAM
------------
Advocate for : MR SISHIR DUTTA
Advocate for : GA
ASSAM appearing for GANGA GURUNG AND 6 ORS.
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BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
29.08.2025 This matter is listed for referral to the Special Mediation Drive-Mediation 'For the Nation'.
Heard Mr. S. Dutta, learned counsel for the appellant/applicant, who prays for some time to obtain instructions from his client regarding the proper and correct addresses of the respondents in order to take steps.
Also heard Mr. T. R. Gogoi, learned Government Advocate for the respondent Nos. 6 & 7 Prayer is allowed.
List the matters after 1(one) week.
JUDGE Comparing Assistant