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Bombay High Court

D. Abraham And Sons Private Limited vs The Board Of Trustees Of The Port Of ... on 10 January, 2020

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

Priya Soparkar                   1            902 wp 482-19 and ors-o


 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION NO.482 OF 2019

Devkumar Gopaldas Aggarwal and ors. ... Petitioners
     V/s.
The Board of Trustees
of The Fort of Mumbai and ors.      ... Respondents

                              WITH
                 WRIT PETITION NO.1439      OF 2018

Noble Fisheries Private Ltd.                  ... Petitioner
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.1985      OF 2018

Khandelwal Brothers Limited                   ... Petitioner
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.2179      OF 2018

Baltic Trading Company Private Ltd.           ... Petitioner
      V/s
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.2351      OF 2018

J.M.Financial Asset Reconstruction




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 Priya Soparkar                   2            902 wp 482-19 and ors-o


Company Limited                               ... Petitioner
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.2695 OF 2018
                              WITH
                 WRIT PETITION NO.2707 OF 2018
                              WITH
                 WRIT PETITION NO.2902 OF 2018
                              WITH
                 WRIT PETITION NO.880 OF 2019
                              WITH
                 WRIT PETITION NO.881 OF 2019

Hindustan Unilever Limited                    ... Petitioner
(Formerly known as Hindustan Lever
Limited)
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                  WRIT PETITION NO.483     OF 2019

Devkumar Gopaldas Aggarwal and ors. ... Petitioners
     V/s.
The Board of Trustees
of The Fort of Mumbai and ors.      ... Respondents

                              WITH
                  WRIT PETITION NO.768     OF 2019

D. Abraham and sons Private Limited            ... Petitioner
     V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                ... Respondents




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 Priya Soparkar                   3            902 wp 482-19 and ors-o


                              WITH
                  WRIT PETITION NO.808     OF 2019

Michael Yunus Baluwala and anr.               ... Petitioners
     V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                ... Respondents

                              WITH
                 WRIT PETITION NO.1438      OF 2019

Soli Shapurji Ragi and ors.                   ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.1705      OF 2019

Mukesh Gokal and anr.                         ... Petitioners
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.1706      OF 2019

Khubsons and ors.                             ... Petitioners
     V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                ... Respondents

                              WITH
                 WRIT PETITION NO.2110      OF 2019

Dalal Brothers Freight Forwarding
Pvt. Ltd. and ors.                            ... Petitioners
      V/s.




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 Priya Soparkar                   4            902 wp 482-19 and ors-o


The Board of Trustees
of The Fort of Mumbai and ors.                ... Respondents

                              WITH
                 WRIT PETITION NO.2944      OF 2019

Fakharuddin Fidaaly Potta                     ... Petitioner
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.3002      OF 2019

Bhausaheb Bhikaji Gunjal and anr.             ... Petitioners
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              WITH
                 WRIT PETITION NO.3021      OF 2019

D. Abraham and sons Private Limited           ... Petitioner
     V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                ... Respondents

                              AND
                 WRIT PETITION NO.3401      OF 2019

A Jaffer and ors.                             ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                ... Respondents
                        ---
Mr.Viren Asar, Mr.Farid Karachiwala, Ms.Sneh Parikh, Mr.
Mahek Chheda, Mr.Ahura Postwala i/by J.Sagar Associates,
Advocate    for   the    Petitioner  in  WP/1439/2018,




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 Priya Soparkar                        5           902 wp 482-19 and ors-o


WP/1985/2018,    WP/2179/2018,         WP/768/2019
WP/808/2019,      WP/1438/2019,       WP/1705/2019
WP/1706/2019      WP/2110/2019,      WP/2944/2019,
WP/3002/2019, WP/3021/2019, WPL/3401/2019.

Mr.Viren Asar a/w Ms.Shweta Shah, Ms.Jyoti Arora,
Mr.Gaurav Gopal, Ms.Vyomi Chande i/by M/s Wadia
Ghandy and Company, Advocate for Petitioner in
WP/2351/2018.

Mr.Daraius Khambata, Senior Adovate i/by Dalal and
Co, Advocate for the Petitioner in WP/482/2019,
WP/483/2019.

Mr.Shyam Mehta, Senior Advocate a/w Mr.Viren Asar, Mr.
Rupesh    Geek,    Ms.Jyoti   Arora,  Ms.Sweta   Shah,
Mr.Shantanu Asar i/by Parinam Law Associates for
Advocate the Petitioner in WP/2695/2018, WP/2707/2018,
WP/2902/2018, WP/880/2019, WP/881/2019.

Mr.Shrihari Aney, Senior Adocate a/w Mr.Narendra
Walawalkar, Senior Advocate a/w Ms.Roopadaksha Basu
and Mr.Harsha Asnani i/by M/s The Law Point, Advocate
for the Respondent in all the matters.

Mr.Soheb Sheikh i/by M/s Desai Desai Carrimjee and
Mulla, Advocate for Respondent No.4 in WP/482/2019.

Mr.Yash Jain i/by M/s Halai and Co., Advocate for R-3 in
WP/482/2019.
                        ---
                 CORAM : UJJAL BHUYAN, J.

DATE : JANUARY 10, 2020. P.C.:-

1. Arguments have remained incomplete; to continue at 3.00 p.m. on 13th January, 2020.

(UJJAL BHUYAN, J.) ....

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