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[Cites 0, Cited by 4] [Article 319] [Constitution]

Constitution Subarticle

Article 319(c) in Constitution of India

(c)a member other than the Chairman of the Union Public Service Commission shall be eligible for appointment as the Chairman of the Union Public Service Commission or as the Chairman of a State Public Service Commission, but not for any other employment either under the Government of India or under the Government of a State;