Punjab-Haryana High Court
State Of Punjab And Another vs Charan Singh And Another on 4 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.303 of 1991
Date of Decision: 4.11.2008
State of Punjab and another
..Appellant(s).
Vs.
Charan Singh and another
..Respondent(s).
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.N.S.Pawar, Addl.AG Punjab for the appellants.
None for the respondents.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order of even date passed in RFA No.301 of 1991 titled as State of Punjab and another Vs. Bhagwan Singh and others.
(Rakesh Kumar Jain) 4.11.2008 Judge Meenu