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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(3)(i) in The Orissa Co-operative Societies Rules, 1965

(i)Subject to the provisions of the Act, the Rules and the Bye-Laws of the Society, a member may withdraw or resign from the Society after giving 3 months notice to the Secretary of the Society of his intention to resign from membership of his Society.