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Patna High Court - Orders

The Commissioner Of Income Tax-Ii, ... vs Ravi Kumar Jaiswal on 27 July, 2010

Author: S.K. Katriar

Bench: S.K. Katriar

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                             MJC No.625 of 2010
                      THE COMMISSIONER OF INCOME TAX-II,
                                 PATNA & ORS.
                                   Versus
                             RAVI KUMAR JAISWAL
                                -----------

3   27.07.2010

Heard Mr. Harshwardhan Prasad for the petitioners.

In view of the statements made in this application and submission made in support thereof, the time allowed by the order dated 22.05.2007, passed in Misc. Appeal No.326 of 2006 (Commissioner, Income Tax-II, Patna & ors. Versus Ravi Kumar Jaiswal), is hereby extended upto 03.08.2010, subject to deposit of cost of Rs.10,000/- with the High Court Legal Services Committee, Patna within the same period, failing which this application shall stand automatically dismissed without further reference to a Bench.





                                        (S.K. Katriar, J.)



    B.T                                 (J. N. Singh, J.)