Delhi High Court - Orders
Operation Mercy India Foundation & Ors vs Facebook Inc, And Ors on 26 November, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS)No.262/2020 & I.A.No.8109/2020
OPERATION MERCY INDIA FOUNDATION & ORS. .....Plaintiffs
Through : Mr. Akhil Sibal, Sr. Adv. With Mr.
Gaurav Nair, Mr. Varun Singh, Ms.
Pranati Bhatnagar, Ms. Kritya Sinha,
Ms. Sonali Malik and Mr. Shantanu
Parashar, Advs.
versus
FACEBOOK INC, AND ORS. .....Defendants
Through : Mr. Tejas Karia, Mr. Ajit Warrier,
Mr. Gauhar Mirza, Ms. Nayantara
Narayan, Ms. Malikah Mehra and Mr.
Thejesh Rajendran, Advs. For D-1.
Ms. G. Arudhra Rao and Mr. Sudheer
Jonnalagadda, Adv. For D-2.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 26.11.2020 [Court hearing convened via video-conferencing on account of COVID-19]
1. Mr. Akhil Sibal, learned senior counsel, who appears on behalf of the plaintiffs, seeks and is granted three weeks to file a replication in the suit.
2. List the matter before the Joint Registrar (Judicial) on 15.12.2020 for the purposes of affidavits of admission/denial of documents to be filed by the parties.
3. List the matter before Court on 15.03.2021 for framing of issues in the matter.
RAJIV SHAKDHER, J NOVEMBER 26, 2020 Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:29.11.2020 12:36:20