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Delhi High Court - Orders

Operation Mercy India Foundation & Ors vs Facebook Inc, And Ors on 26 November, 2020

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~9
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      CS(OS)No.262/2020 & I.A.No.8109/2020

                                 OPERATION MERCY INDIA FOUNDATION & ORS. .....Plaintiffs
                                               Through : Mr. Akhil Sibal, Sr. Adv. With Mr.
                                                         Gaurav Nair, Mr. Varun Singh, Ms.
                                                         Pranati Bhatnagar, Ms. Kritya Sinha,
                                                         Ms. Sonali Malik and Mr. Shantanu
                                                         Parashar, Advs.
                                               versus
                                 FACEBOOK INC, AND ORS.                        .....Defendants
                                               Through : Mr. Tejas Karia, Mr. Ajit Warrier,
                                                         Mr. Gauhar Mirza, Ms. Nayantara
                                                         Narayan, Ms. Malikah Mehra and Mr.
                                                         Thejesh Rajendran, Advs. For D-1.
                                                         Ms. G. Arudhra Rao and Mr. Sudheer
                                                         Jonnalagadda, Adv. For D-2.
                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                         ORDER

% 26.11.2020 [Court hearing convened via video-conferencing on account of COVID-19]

1. Mr. Akhil Sibal, learned senior counsel, who appears on behalf of the plaintiffs, seeks and is granted three weeks to file a replication in the suit.

2. List the matter before the Joint Registrar (Judicial) on 15.12.2020 for the purposes of affidavits of admission/denial of documents to be filed by the parties.

3. List the matter before Court on 15.03.2021 for framing of issues in the matter.

RAJIV SHAKDHER, J NOVEMBER 26, 2020 Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:29.11.2020 12:36:20