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State of Haryana - Section

Section 41 in The Haryana Canal and Drainage Rules, 1976

41. Recording of irrigation of re-assessment of water rate. [Sections 31 and 65(2)(c)].

- The Irrigation Booking Clerk shall record in a register (Khasra Nehri) the field number, names of owner and cultivator, area irrigated and crop sown and other relevant information.