Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(11)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(11)(iii) in The Delhi Excise Rules, 2010

(iii)seat covers in additional area shall not be more than the seat covers of main licence;