Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 282(1)] [Section 282] [Entire Act]

State of Rajasthan - Subsection

Section 282(1)(t) in Rajasthan Municipalities Act, 2009

(t)[ any other activity prescribed by the State Government from time to time,] [Added vide Rajasthan Municipalities (Amendment) Act, 2011. Published in Rajasthan Gazette Point 4(A), dated. 27.03.2011. w.e.f. 24.11.2010.]