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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in The Grants-in-Aid (Cultural and Sports Institutions) Rules, 1986

(b)possess a Constitution or a Memorandum of Association specifying the aims and objects and the method of execution with definite rules of administration of funds and maintenance of accounts;