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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

(2)When an order for refund has been made under sub - rule (1) the prescribed authority shall, if the person desires payment in cash issue to him a refund payment order in Form PT 17.