Allahabad High Court
Kuljeet Singh vs State Of U.P. Thru Collector Hathras And ... on 25 August, 2023
Author: Piyush Agrawal
Bench: Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 43825 of 2010 Petitioner :- Kuljeet Singh Respondent :- State Of U.P. Thru Collector Hathras And Others Counsel for Petitioner :- Pankaj Agrawal Counsel for Respondent :- C.S.C. Hon'ble Piyush Agrawal,J.
Mr. Tarun Agrawal holding brief of Mr. Pankaj Agrawal, learned counsel for the petitioner states that no instructions has been received from the petitioner in the present writ petition.
Accordingly, the writ petition is dismissed for want of prosecution.
Order Date :- 25.8.2023 Rahul Dwivedi/-