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Allahabad High Court

Kuljeet Singh vs State Of U.P. Thru Collector Hathras And ... on 25 August, 2023

Author: Piyush Agrawal

Bench: Piyush Agrawal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Court No. - 5
 

 
Case :- WRIT - C No. - 43825 of 2010
 

 
Petitioner :- Kuljeet Singh
 
Respondent :- State Of U.P. Thru Collector Hathras And Others
 
Counsel for Petitioner :- Pankaj Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Piyush Agrawal,J.
 

Mr. Tarun Agrawal holding brief of Mr. Pankaj Agrawal, learned counsel for the petitioner states that no instructions has been received from the petitioner in the present writ petition.

Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 25.8.2023 Rahul Dwivedi/-