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State of Bihar - Section

Section 323 in Bihar Board's Miscellaneous Rules, 1958

323. Books to be kept.

- The Nazir shall keep the following books:-A. - A cash book (Register 94) with subsidiary registers as described in rule 324.B. - A treasury remittance book (Register 95).C. - A stock and store register (Register 96).D. - A receipt book.E. - Daily account of saleable forms sold.