Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Puducherry - Subsection Section 11(2) in Puducherry Hindu Religious Institutions Act, 1972 (2)The contributions payable under sub-section (1) shall be notified to the institution in the prescribed manner.
