Section 74(2)(j) in Uttarakhand Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Uttarakhand - Subsection

Section 74(2)(j) in Uttarakhand Co-Operative Societies Act, 2003

(j)to make any compromise or arrangement with creditors or persons claiming to be creditors or having or alleging to have any claim, present or future, whereby the society may be rendered liable; and

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State of Uttarakhand - Subsection

Section 74(2)(j) in Uttarakhand Co-Operative Societies Act, 2003