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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(b) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(b)to appoint the Teachers of the University and such other employees of the University as may be prescribed on the recommendation of the selection committee under section 41: