Section 78B(hh) in The West Bengal Primary Education Act, 1973
(hh)[ where an owner of a tea estate is liable to pay interest under clause (ha), clause (hb) or clause (he), he shall pay such interest in such manner and by such date or dates as may be prescribed;] [Clauses (ha) to (hl) inserted by W.B. Act 8 of 1990.]
