Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] State of Tripura - Subsection Section 12(4)(d) in The Tripura Co-operative Societies Rules, 1976 (d)a copy of the notice given to the members of the society of the proposal to amend the bye-laws;