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Supreme Court - Daily Orders

Commissioner Of Income Tax ... vs M/S Sai Shyam Education Society on 18 September, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.61                            COURT NO.8               SECTION XVI A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Diary No.26203/2017

     (Arising out of impugned final judgment and order dated 24-11-2016
     in ITA No.17/2016 passed by the High Court Of J & K At Jammu)

     COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH Petitioner(s)

                                                  VERSUS

     M/S SAI SHYAM EDUCATION SOCIETY                                 Respondent(s)

     (IA   No.88094/2017-CONDONATION   OF  DELAY   IN   FILING   and   IA
     No.88093/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
     WITH
     Diary No.24424/2017

     Date : 18-09-2017 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)             Mr. Tushar Mehta, ASG
                                   Mr. K. Radhakrishnan, Sr. Adv.
                                   Mr. Tara Chandra Sharma, Adv.
                                   Mrs. Purnima Bhat Kak, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2017.09.20 16:22:36 IST Reason: