Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs M/S Sai Shyam Education Society on 18 September, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.61 COURT NO.8 SECTION XVI A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.26203/2017
(Arising out of impugned final judgment and order dated 24-11-2016
in ITA No.17/2016 passed by the High Court Of J & K At Jammu)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH Petitioner(s)
VERSUS
M/S SAI SHYAM EDUCATION SOCIETY Respondent(s)
(IA No.88094/2017-CONDONATION OF DELAY IN FILING and IA
No.88093/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
Diary No.24424/2017
Date : 18-09-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Tara Chandra Sharma, Adv.
Mrs. Purnima Bhat Kak, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2017.09.20 16:22:36 IST Reason: