Section 8(1)(B) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(B)A candidate for admission to the Course who is not regarded as local candidate under clause (A) in relation to any local area shall.

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