Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 49 in The Bombay Canal Rules, 1934 49. When irrigation channels from canal run parallel to lift channels, they shall have an uncultivated dry strip of not less than 15 feet between the outer toes of the inner banks of the channels.
