Karnataka High Court
H K G N Education Society vs The District Registrar For Societies ... on 10 November, 2016
Author: B.Veerappa
Bench: B.Veerappa
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF NOVEMBER, 2016
BEFORE
THE HON'BLE MR. JUSTICE B.VEERAPPA
WRIT PETITION NO.6612/2016 (GM - CPC)
Between:
H.K.G.N. Education Society,
No.31/5, Situated at Prabhakar
Building, M.K. Nagar,
Yeswanthpur,
Bengaluru - 560 022.
Represented by its Member.
1. Babu Khan,
S/o Nazeer Khan,
Aged about 47 years,
Residing at No. 31/5,
Prabhakar Building,
M.K. Nagar, Yeswanthpur,
Bengaluru - 560 022.
2. Amjad Khan,
S/o Nazeer Khan,
Aged about 39 years,
Residing at No.6,
12th "J" Main,
Muthyala Nagar,
Mathikere,
Bengaluru - 560 054.
3. Ahmed Khan,
S/o Nazeer Khan,
Aged about 46 years,
Residing at No.31/5,
Prabhakar Building,
2
M.K. Nagar, Yeswanthpur,
Bengaluru - 560 022. ... Petitioners
(By Sri.R. Kothwal, Adv.)
And:
1. The District Registrar for
Societies Registration and the
Deputy Registrar of
Co-Operative Societies,
Bengaluru - 560 001.
2. Sri. Ajaz Pasha,
S/o Abdul Waheb,
Aged about 41 years,
Residing at No.28,
2nd Cross, H.M.T. Layout,
Mathikere,
Bengaluru - 560 054.
3. Smt. Parveen Taj,
D/o Nazeer Khan,
W/o Ajaz Pasha,
Aged about 40 years,
Residing at No.28,
2nd Cross, H.M.T. Layout,
Mathikere,
Bengaluru - 560 054.
4. Sri. Nadeem Pasha,
S/o Abdul Wahab,
Aged about 46 years,
Residing at No.06,
Ayyappa Reddy Garden,
Behind L.I.C. Colony,
Yeswanthpur,
Bengaluru - 560 022.
5. Sri. Sabeera,
S/o Nadeem Pasha,
3
Aged about 40 years,
Residing at No.06,
Ayyappa Reddy Garden,
Behind L.I.C. Colony,
Yeswanthpur,
Bengaluru - 560 022.
6. Sri. Navaz Ahmed,
S/o Abdul Wahab,
Aged about 50 years,
Residing at No.06,
Ayyappa Reddy Garden,
Behind L.I.C. Colony,
Yeswanthpur,
Bengaluru - 560 022.
7. Smt. Syed Shanaz,
W/o Sri. Navaz Ahmed,
Aged about 45 years,
Residing at No.06,
Ayyappa Reddy Garden,
Behind L.I.C. Colony,
Yeswanthpur,
Bengaluru - 560 022.
8. Smt. Jaheeda Begum,
W/o Abdul Wahab,
Aged about 76 years,
Residing at No.06,
Ayyappa Reddy Garden,
Behind L.I.C. Colony,
Yeswanthpur,
Bengaluru - 560 022.
9. Smt. Sumay Kousar,
D/o Mohammed Sirajuddin,
Aged about 27 years,
Residing at No.31/5,
Prabhakar Building,
M.K. Nagar, Yeswanthpur,
Bengaluru - 560 022
4
10. Sri. Mohammed Asif,
Father's name not known to
The Plaintiffs,
Aged about 65 years,
Residing at No.31/5,
Prabhakar Building,
M.K. Nagar, Yeswanthpur,
Bengaluru - 560 022. ... Respondents
This Writ Petition is filed under Article 227 of the
Constitution of India praying to quash the impugned
order, dated 09.12.2015 passed by the Trial Court -
Court of XIV Additional City Civil Judge, Bengaluru City,
Bengaluru on Interlocutory Application filed by R-2 & 3
under Order VII Rule 11[d] of Code of Civil Procedure,
1908 in a suit filed by the Petitioners in
O.S.No.9380/2014 vide Annexure - U and etc.,
This Writ Petition coming on for preliminary
hearing this day, the Court made the following:
ORDER
The petitioners have filed this Writ Petition praying for a writ of Certiorari for quashing the impugned order dated 9.12.2015 passed by the XVI Additional City Civil Judge, Bengaluru City on Interlocutory Application filed by respondent Nos. 2 and 3 herein under Order VII Rule 11(d) of the Code Of Civil Procedure, 1908 in O.S.No.9380/14 filed by them. 5
2. Learned counsel for the petitioners has filed a memo praying for withdrawal of the petition as not pressed.
3. The memo is placed on record.
4. Accordingly the Writ Petition is dismissed as not pressed.
Sd/-
JUDGE RS/* CT:SN