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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(ix) in Rajasthan Co-operative Societies Act, 1965

(ix)the withdrawal, removal or expulsion of members, the payments to be made to them, the liabilities of past members and the estates of deceased members;