Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in The Rajasthan Legal Aid Rules, 1984 (1)The State Government shall, by notification in the Official Gazette, establish for the purpose of these Rules, the Rajasthan Legal Aid Board (hereinafter referred to as the Board in this rule).
