Madhya Pradesh High Court
Hardeep Singh Anand vs The State Of Madhya Pradesh on 26 November, 2018
1 MCRC-44642-2018 The High Court Of Madhya Pradesh MCRC-44642-2018 (HARDEEP SINGH ANAND Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 26-11-2018 None for the applicant. Default be cured within fifteen days. List thereafter.
(SMT. ANJULI PALO) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2018.11.29 15:03:11 +05'30'