Section 85(1)(iii) in The Jaipur Development Authority Act, 1982

[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(1)(iii) in The Jaipur Development Authority Act, 1982

(iii)due regard shall always be had, so far as may be compatible with the exigencies of the purposes for which the entry is made, to the social and religious usages of the occupants of the premises entered.

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State of Rajasthan - Subsection

Section 85(1)(iii) in The Jaipur Development Authority Act, 1982