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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 58(4) in Arunachal Pradesh Panchayat Raj Act, 1997

(4)The Deputy Commissioner shall by notification determine the number of offices of Chairperson so reserved under this section.The Deputy Commissioner shall by notification determine the number of seats and constituency or constituencies in which sears are reserved for women.