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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(1)Subject to the provisions of sub-sections (2) and (3), members of the Service shall be eligible for promotion to any of the post in the Service namely, Executive Engineer, Superintending Engineer, Chief Engineer and Engineer-in-Chief within their respective branches :Provided that a member of the Service who does not possess one of the University degrees or other qualifications as specified in Appendix B of this Act, shall not be eligible for promotion to the post of Superintending Engineer or above, till he has acquired the requisite qualifications.Explanation. - Once an officer has been appointed as member of the Service, his promotion within it from one rank to another shall be regarded as promotion within the same cadre.