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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(10) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(10)For such vendors who may be displaced because of organization of the business in terms of sub-clause (9) above, the Commissioner shall give preference to settle them in alternate vending spaces.