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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(2) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(2)Identity card shall be issued to every agent with district code number for each district. Duplicate card shall be issued on payment of Rs. 50 Rupees Fifty only. Where the card is damaged or irrecoverably lost.